Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

21. Salutes

.-When the VIP has mounted the dais and is in a position to receive the Salute, the Guard of Honour shall give the Salute (National/General as the case may be) with the band playing the appropriate tune. Orderly officers shall not Salute, when either the National or General Salute is given to the VIP.