Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Madhya Pradesh - Subsection Section 77(6) in The M.P. Bhumi Vikas Rules, 1984 (6)Head Room. - The minimum head-room in a passage under the landing of a staircase shall be 2.2 metres. The minimum clear headroom in any staircase shall be 2.2 metres.
