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State of Madhya Pradesh - Section

Section 77 in The M.P. Bhumi Vikas Rules, 1984

77. Staircase.

(1)The minimum clear width and maximum riser of staircases for buildings shall be as given in sub-rules (2) to (4).
(2)Minimum Width. - The minimum width of staircase shall be as follows :-
(i) Residential buildings (dwellings) 0.85 metres.
  Note. - For new housing with two storeys theminimum width shall be 0.75 metre.  
(ii) Residential hotel buildings 1.5 metres.
(iii) Assembly buildings like auditorium, theatres and cinemas 1.5 metres.
(iv) Educational buildings-upto 24 m in height 1.5 metres.
  more than 24 m in height. 2.0 metres.
(v) Institutional buildings-upto 10 beds 1.5 metres.
  more than 10beds 2.0 metres.
(vi) All other buildings 1.5 metres.
(3)The landing width shall be a minimum of twice staircase width plus 15 centimetres.
(4)Minimum Tread. - The minimum width of tread without nosing shall be 25 centimetres for residential buildings. The minimum width of tread for other buildings shall be 30 centimetres.
(5)Maximum Riser. - The maximum height of riser shall be 17 centimetres for residential buildings and 15 centimetres for other buildings and these shall be limited to 15 per flight.
(6)Head Room. - The minimum head-room in a passage under the landing of a staircase shall be 2.2 metres. The minimum clear headroom in any staircase shall be 2.2 metres.