Himachal Pradesh High Court
Ajay Kumar Saini & Ors. vs . State Of H.P. & Ors. on 15 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ajay Kumar Saini & Ors. Vs. State of H.P. & Ors.
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CWP No. 7579 of 2021 15.03.2022 Present: Mr. Ajay Sharma Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents/State.
Mr. Ajay Vaidya learned Senior Additional Advocate General prays for and is granted two weeks' further time to file reply. List on 29th March, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 15th March, 2022 (himani/CS) ::: Downloaded on - 15/03/2022 20:12:28 :::CIS