Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Bombay Presidency - Subsection Section 25(d) in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967 (d)Textile Commissioner.
