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Bombay Presidency - Section

Section 25 in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

25. Whether the concern is registered under that Act. If so, give, the No. and date of registration with -

(a)Development Wing (Government of India).
(b)Directorate of Industries as Small Scale Industries Unit.
(c)Any other State Government or Central Government Organisation.
(d)Textile Commissioner.
Certificate of the ArchitectCertified that the following materials are required to be used in the construction
(I)Bricks ....................
(II)Cement....................
(III)Steel .................
(IV)Asbestos Cement Sheets ....................
Signature of the Architect or Engineer.