Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Manipur - Subsection Section 29(civ) in Manipur International University Act, 2018 (civ)to associate or admit any educational institution, college or school with or to the privileges of the University by way 'of affiliation, recognition or approval;
