Himachal Pradesh High Court
Premi Devi And Anr. vs . State Of H.P. & Ors. on 4 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Premi Devi and Anr. vs. State of H.P. & Ors.
.
CWP No. 4501 of 2019 04.08.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for the respondents.
Ms. Ritta Goswami, learned Additional Advocate General seeks an adjournment to enable her to produce the documents showing the acknowledgement of the petitioners of the receipt of the notice calling upon them to receive the compensation.
Stand over till 6th September, 2022.
( A.A. Sayed )
Chief Justice
( Jyotsna Rewal Dua )
August 04, 2022 Judge
(vs/rohit)
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