Himachal Pradesh High Court
Premi Devi And Another vs State Of Himachal Pradesh on 23 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Premi Devi and another versus State of Himachal Pradesh .
CWP No.4501 of 2019 23.04.2022 Present Mr. Rupinder Singh Thakur, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for the respondents.
The petitioner may place on record the order of High Court showing that the amount of compensation granted to not only the co-sharers-appellants was enhanced, but also the amount to be paid to the petitioner was also enhanced by the High Court and is lying deposited with the Registry of this Court. List after four weeks.
(Mohammad Rafiq) Chief Justice Sandeep Sharma) Judge 23rd April, 2022 (shankar) ::: Downloaded on - 23/04/2022 20:11:50 :::CIS