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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Himachal Pradesh - Subsection

Section 87(1)(vi) in The Himachal Pradesh Police Act, 2007

(vi)engages himself or participates in any demonstration, procession or strike, or resorts to, or in any way abets, any form of strike or coercion to compel any authority to concede anything; or