Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Goa - Subsection Section 47(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (c)any matter solely concerning the Board and its Committees not provided for by this Act and the rules made thereunder.
