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State of Goa - Section

Section 47 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

47. Power to make Regulations.

- The Board may make regulations consistent with this Act and the rules made thereunder to provide for all or any of the following matters, namely: -
(a)the procedure to be followed at the meetings of the Board and the Committees appointed by the Board and the number of members required to form a quorum for such meetings;
(b)the allowances which may be drawn by members of the Board and the Committees appointed by the Board;
(c)any matter solely concerning the Board and its Committees not provided for by this Act and the rules made thereunder.