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Union of India - Section

Section 3 in The Indian Postal Service (Group 'A') Rules, 1987

3. Composition of the Service.

- [(1) There shall be the following eight grades in the service, namely :-] [Substituted by Notification No. G.S.R. 761(E), dated 8.11.1999]
(i) Juniortime scale   Rs. 8000-275-13500/-
(ii) SeniorTime Scale   Rs. 10000-325-15200/-
(iii) JuniorAdministrative Grade   Rs. 12000-375-16500/-
(iv) SelectionGrade of the Junior Administrative Grade   Rs. 14300-400-18300/-
(v) SeniorAdministrative Grade   Rs. 18400-500-22400/-
(vi) SeniorDeputy Director General & Chief Postmaster General   Rs. 22400-525-24500/-
(vii) PrincipalChief Postmaster General   Rs. 22400-600-26000/-
(viii) Memberof the Postal Service Board   Rs. 24050-650-26000/-
(2)The authorized permanent and temporary strength of the various grades on the date of commencement of these rules and the number of posts in each grade shall be as specified in Schedule I and [* * *] [Omitted words 'Schedule II' by Notification No. G.S.R. 496(E), dated 23.9.1994] to these rules.
(3)After the commencement of these rules, the authorized permanent strength of the various grades shall be such as may, from time to time, be determined by the Government.
(4)The authority competent to make an appointment to a grade may make such temporary additions to the strength of a grade may make such temporary additions to the strength of a grade as if may deem necessary fro time to time subject to any central or special orders that may be issued by the Government.