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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Indian Postal Service (Group 'A') Rules, 1987

(2)The authorized permanent and temporary strength of the various grades on the date of commencement of these rules and the number of posts in each grade shall be as specified in Schedule I and [* * *] [Omitted words 'Schedule II' by Notification No. G.S.R. 496(E), dated 23.9.1994] to these rules.