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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(j) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(j)he shall be also responsible to the concerning authorities for the use and maintenance of lands, buildings, laboratories, libraries and such other properties of the college, the Research Station/ Instructional Farm and other institutions attached to the college,