Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Chattisgarh - Subsection Section 17(2) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (2)The constitution of Planning Board, the term of office of its members and its powers and functions shall be prescribed by the Statute.
