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State of Chattisgarh - Section

Section 17 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

17. Planning Board.

(1)There shall be a Planning board of the University which shall consist of not more than nine members out of which not less than three shall be Government officers. It shall be the principal planning body of the University and shall also be responsible for the monitoring of the development of the University, on the lines indicated in the objects of the University.
(2)The constitution of Planning Board, the term of office of its members and its powers and functions shall be prescribed by the Statute.