Himachal Pradesh High Court
Jas Pal vs . Kishan Singh on 24 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jas Pal Vs. Kishan Singh RSA No.180 of 2022 .
24.8.2022 Present: Mr. I.N. Mehta, Advocate, for the appellants.
Mr. Rakesh Chauhan, Advocate, for the respondent RSA No.180/2022 & CMP No. 9439/2022 Mr. Rakesh Chauhan, Advocate, has put in appearance on behalf of the sole respondent. He prays for and is granted four weeks' time to file Power of Attorney as well as reply to the stay application. In the meantime, interim order dated 18.7.2022 shall remain in force.
Registry is directed to reflect the name of Mr. Rakesh Chauhan, in the cause list henceforth.
(Sandeep Sharma) Judge 24th August, 2022 (Guleria) ::: Downloaded on - 24/08/2022 20:05:25 :::CIS