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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1)(iii) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(iii)The Principals of colleges in which teaching in post-graduate standard is arranged and provided for by the University, not exceeding three in number, nominated by the Vice-Chancellor, by rotation, in the manner prescribed by the Statutes, and