Bombay High Court
Bhindarwala Burhanuddin Kutbuddin vs Pravesh Niyantran Samiti And Ors on 10 January, 2020
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4254 OF 2016
Nkp Salve Institute Of Medical Sciences ....Petitioner
Through Dean, Dr. Kajal Mitra And Anr
V/S
The State Of Maharashtra Through Secretary ....Respondent
And Ors WITH WRIT PETITION NO. 10326 OF 2013 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Maharashtra, Through Dr. Sanjay S. Jadhav V/S State Of Maharashtra, Through Dept Of Medical ....Respondent Education And Drugs And Anr WITH WRIT PETITION NO. 2279 OF 2015 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 1998 OF 2013 Mahatma Gandhi Vidyamandir And Ors ....Petitioner V/S State Of Maharashtra, Through Dept Of Medical Page 1/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: Mducation And Drugs And Ors WITH WRIT PETITION NO. 2867 OF 2013 Shivtej Arogya Seva Saunstha And Anr ....Petitioner V/S State Of Maharashtra, Through Dept Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 3350 OF 2013 Ashwini Rural Medical College, Hospital And ....Petitioner Research Centre V/S Pravesh Niyantran Samiti And Ors. ....Respondent WITH WRIT PETITION NO. 3357 OF 2013 Maratha Vidya Prasarak Samaj, Dr.vasantrao ....Petitioner Pawar Medical College, Hosp. And Research Center And Ors V/S The State Of Maharashtra, Through Secretary, ....Respondent Medical Education And Drugs Dept And Ors WITH WRIT PETITION NO. 3376 OF 2013 Shree Chhatrapati Shivaji Education Society ....Petitioner Institute Of Medical Sciences And Research V/S The Pravesh Niyantran Samiti, State Of ....Respondent Page 2/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: Maharashtra And Ors WITH WRIT PETITION NO. 3352 OF 2013 Mohit Laxmikant Marda And Ors ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 3945 OF 2013 Terna Medical College And Hospital, Through ....Petitioner Dean, Dr. Vijay Vishnu Wase V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 3946 OF 2013 Terna Dental College And Hospital, Through ....Petitioner Dean, Dr. Shishir Singh V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5649 OF 2013 Chokshi Aishwarya Niraj ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5646 OF 2013 ....Respondent Page 3/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: Shaikh Sarfraj Sirtaj ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5647 OF 2013 Bhindarwala Burhanuddin Kutbuddin ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5644 OF 2013 Admane Karan Sunil ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5650 OF 2013 Snehal Anish Shah ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5652 OF 2013 Anjaria Paras Devendra ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5645 OF 2013 Page 4/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: Gwalani Ria Tulsio ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5653 OF 2013 Pradhan Kalyani Vinod ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5648 OF 2013 Makhija Amay Shashikant ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5651 OF 2013 Ms. Kulkarni Prajakta Ananta ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 3795 OF 2013 Maharashtra Academy Of Engineering And ....Petitioner Education Research (maeer), Pune And Anr V/S Pravesh Niyatran Samiti, Through Secretary And ....Respondent Ors WITH Page 5/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: WRIT PETITION NO. 5635 OF 2013 Deshmukh Farheen Jahan Abdul Ram ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5636 OF 2013 Sawant Kshipra Patil ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5638 OF 2013 Joshi Aishwarya Sanjiv ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5639 OF 2013 Ms. Pinto Simone Gerard ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5640 OF 2013 Ms. Naik Sneha Sunil ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH Page 6/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: WRIT PETITION NO. 5641 OF 2013 Nandgaonkar Vaibhavi Pandurang ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5656 OF 2013 Gindra Kunal Satish ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5657 OF 2013 Modi Janhavi Dhaval ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5658 OF 2013 Ms. Nikam Latika Ashok ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5659 OF 2013 Shah Abhisri Mayur ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH Page 7/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: WRIT PETITION NO. 5660 OF 2013 Indikar Tanzila Maqsood Ahamed ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5661 OF 2013 Gupta Ravi Banwarilal ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5663 OF 2013 Ms. Shaikh Najis Rehmatulla ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5664 OF 2013 Jadhav Pratik Vijay ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5665 OF 2013 Ms. Sawant Aishwarya Sunil ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH Page 8/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: WRIT PETITION NO. 5666 OF 2013 Mohammednafis Mohammedsharif ....Petitioner V/S Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 5682 OF 2013 Nkp Salve Institute Of Medsical Sciences And ....Petitioner Ors.
V/S The State Of Maharashtr ....Respondent WITH WRIT PETITION NO. 5729 OF 2013 Yerala Medical Trust Dental College And Anr ....Petitioner V/S State Of Maharashtra, Through Dept Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 2746 OF 2013 Sinhgad Dental College And Hospital And Anr ....Petitioner V/S Pravesh Niyatran Samiti, Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 5662 OF 2013 Shaikh Fatima Zuhara Abdul Rehman ....Petitioner V/S Page 9/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: Pravesh Niyantran Samiti And Ors ....Respondent WITH WRIT PETITION NO. 12228 OF 2015 Sinhgad Dental College And Hospital And Anr. ....Petitioner V/S Pravesh Niyatran Samiti Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 12230 OF 2015 Smt. Kashibai Navale Medical College And ....Petitioner General Hospital And Anr.
V/S Pravesh Niyatran Samiti Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 12238 OF 2015 Maharashtra Academy Of Engineering And ....Petitioner Educational Research, Pune Through Trustee Dr.ghaisas And Anr V/S Pravesh Niyatran Samiti Through Its Secretary ....Respondent And Ors WITH WRIT PETITION NO. 1007 OF 2016 Shree Chhatrapati Shivaji Education Societys ....Petitioner Institute Of Medical Sciences And Research V/S Page 10/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: The Pravesh Niyantran Samiti And Ors. ....Respondent WITH WRIT PETITION NO. 12695 OF 2015 Mahatma Gandhi Vidyamandir And Anr ....Petitioner V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 3061 OF 2016 Yerala Medical Trust Dental College And Anr ....Petitioner V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 2687 OF 2016 Shivtej Arogya Seva Sanstha And Anr ....Petitioner V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 2686 OF 2016 Terna Dental College And Hospital ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2685 OF 2016 Page 11/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: Ashwini Rural Medical College, Hospital And ....Petitioner Research Centre V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2684 OF 2016 Terna Medical College And Hospital ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4468 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr V/S State Of Maharashtra Through Dept. Of Medical ....Respondent Education And Drugs And Ors WITH WRIT PETITION NO. 4461 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.
V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4476 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.
V/S Page 12/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4460 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.
V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4474 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.
V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4455 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.
V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4464 OF 2016 Association Of Management Of Ayurvedic ....Petitioner Medical Colleges Of Maharashtra And Anr.
V/S State Of Maharashtra And Ors. ....Respondent WITH Page 13/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 ::: WRIT PETITION NO. 4258 OF 2016 Maratha Vidya Prasarak Samajs Dr. Vasantrao ....Petitioner Pawar Med.coll.hospital And Research Centre And Anr V/S The State Of Maharashtra Through Secretary ....Respondent And Ors CORAM : S.C. DHARMADHIKARI & R. I. CHAGLA, JJ DATE : 10th January, 2020 P.C. :
Due to paucity of time the matter is adjourned to 24/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 14/14 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 08/06/2020 14:32:49 :::