Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(iii) in Chandigarh Milk Colony Allotment of Sites Rules, 1975 (iii)he is lessee of the Government in Milk Colony at village Dhanas on the date of the coming into force of these rules.
