Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 6 in Chandigarh Milk Colony Allotment of Sites Rules, 1975

6. Persons eligible for Allotment.

- (i) A person shall be eligible for allotment under this scheme if he has been keeping milch cattle in Chandigarh for at least one year immediately prior to the coming into force of this scheme and has been selling milk to the general public; and
(ii)has at least five heads of cattle at the time of making an application for the allotment of site; or
(iii)he is lessee of the Government in Milk Colony at village Dhanas on the date of the coming into force of these rules.