Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50A] [Entire Act]

State of West Bengal - Subsection

Section 50A(1) in The West Bengal Factories Rules, 1958

(1)In every factory all electric supply lines and apparatus shall be sufficient in size and power for the work they may be required to do, and shall be constructed, situated, protected, worked and maintained in such a manner as to cause no risk of bodily injury:Provided that where automatic mechanism is installed which renders dead any electrical equipment on the occurrence of danger. such mechanism shall be taken into account by the Inspector when considering the adequacy or otherwise of the protection furnished :Provided further that in no case shall the Inspector accept as to objection under any other Act.