Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(i) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(i)the Proctor or the Principal Officer of the University or College, as the case may be, in which he was last educated;