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[Cites 0, Cited by 0] [Section 700(2)] [Section 700] [Entire Act]

State of Chattisgarh - Subsection

Section 700(2)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)not exceeding seven advance increments over the initial pay in the scale of the post to which appointment is to be made; or