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State of Chattisgarh - Section

Section 700 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

700.

-40-1100-50-1300-Assessment-50-1600.
(2)On the specific recommendations by the Selection Committee supported by reasons recorded in writing, the Vice-Chancellor in consultation with the Comptroller may sanction a higher initial salary-
(a)not exceeding seven advance increments over the initial pay in the scale of the post to which appointment is to be made; or
(b)in the case of a candidate already employed, not exceeding five increments over his pay elsewhere and in case his said pay does not correspond to any stage in the scale of pay for the post, the stage in the said scale just below the salary the candidate is already drawing.
Note. - All cases in which advance increments are granted under (a) and (b) shall be duly reported to the Board within four months of the appointment.
(3)Subject to the provisions of the Act, these Statutes the other conditions of service of the teachers of the Vishwavidyalaya shall be those embodied in an Agreement of service prescribed by the Vishwavidyalaya for teachers.
(4)All salaried teachers of the Vishwavidyalaya shall be whole time teachers and shall be entitled to leave, leave salary, allowance and other benefits as may be prescribed in this behalf by the Board from time to time for its employees.
(5)The word 'teacher' wherever it occurs includes persons engaged in Research and Extension Activities.B. Heads of Departments, Heads of Research Station and Heads of Field Extension Unit