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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)Sun glasses shall not be worn with uniform, except under medical advice, on the following occasions:
(i)on ceremonial parades or while on VIP duty; and
(ii)when on quarter guard duty or inspecting a guard or attending a parade.