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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)Before the work of laying the service line is taken up, the intending consumer shall pay in full the cost of laying the service-line prepared by the Engineer in accordance with the rates in force.