Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Sikkim - Subsection Section 1(3) in Sikkim Industries Licensing Act, 1982 (3)Save as otherwise provided in section 8, this Act shall be deemed. to have come into force on the 19th day of June, 1982.
