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State of Haryana - Section

Section 1 in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

1. Short title, commencement, interpretation.

(1)These Regulations may be called the Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999 (Regulation .... of 1999).
(2)These Regulations shall come into force from the date of their publication in the Official Gazette.
(3)They shall extend to the State of Haryana.
(4)The Punjab General Clauses Act, 1898 (Act No. 1 of 1898), as applicable to the State of Haryana, shall apply to the interpretation of these Regulations.