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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(4) in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

(4)The Punjab General Clauses Act, 1898 (Act No. 1 of 1898), as applicable to the State of Haryana, shall apply to the interpretation of these Regulations.