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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(g)"old rules" means the rules for the departmental examination for the persons appointed on the posts specified in Appendix A and Appendix B which were in force immediately before the appointed date;