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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(3)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)Sub-regulation (5) of regulation 24 and regulations 25, 31, 32, 33, 34 and 37 of these regulations shall come into force after one hundred and twenty days from the date of publication of these regulations in the Official Gazette.