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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in Panjab University Act, 1947

(1)The Executive Government of the University shall be vested in the Syndicate which shall consist of :-
(a)the Vice-Chancellor as Chairman;
(b)The Director of Public Instruction, Punjab; and
(ba)[ The Director of Public Instruction, Chandigarh.] [vide Government of India Notification, dated 29.6.1998 'Director of Education, Himachal Pradesh' Omitted vide Government of India Notification, dated 27.4.1973.].
(c)Not less than twelve or or more than fifteen Ex-officio or Ordinary Fellow elected by the Faculties in such manner and for such period as may be prescribed by the regulations.