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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1)(c) in Panjab University Act, 1947

(c)Not less than twelve or or more than fifteen Ex-officio or Ordinary Fellow elected by the Faculties in such manner and for such period as may be prescribed by the regulations.