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State of Punjab - Section

Section 9 in General Conditions of Tariff and Schedules of Tariff

9. The applicability of category of tariff under Schedule L.S. or M.S. or S.P. will be based on the total industrial and general load (i.e. bona fide factory lighting & Colony lighting). However, in case of Large Supply connections where separate 11 KV connection has been released for Colony load the total load shall be sum of Industrial load & bona fide factory lighting load only. Also for determining total load, fraction of half and above of a KW should be taken as 1 KW and fraction below half should not be accounted for.