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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(15) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(15)Free Entry and Special fees. - (a) Children up to 5 years of age (accompanied by adults) shall be exempted from payment of entry fee and elephant ride fee in all the National Parks/ Sanctuaries of the State.
(b)Authorized study tours of students belonging to educational institutions, schools, colleges, universities shall be charged 50% of the entry fee if prior information is given. This facility shall be allowed to an institution only once a year and shall be limited lo only one visit. Students/trainees, trainers and support staff of the training and research institutions of different State Forest Departments and the Ministry of Environment and Forest, will be entitled for free entry. The Chief Wildlife Warden, Field Director or the Conservator of Forests, under special circumstances, can permit free entry to any person or group.
(c)The officer in-charge of a protected area shall have the powers to impose special rates at double the ordinary rate, for any sensitive or premium areas/routes/activities, through a written order, in order lo regulate the impact on wildlife and environment resulting from the tourist traffic after giving at least two month notice, in consultation with the Chief Wild Life Warden.