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[Cites 0, Cited by 0] [Section 34(15)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(15)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)Authorized study tours of students belonging to educational institutions, schools, colleges, universities shall be charged 50% of the entry fee if prior information is given. This facility shall be allowed to an institution only once a year and shall be limited lo only one visit. Students/trainees, trainers and support staff of the training and research institutions of different State Forest Departments and the Ministry of Environment and Forest, will be entitled for free entry. The Chief Wildlife Warden, Field Director or the Conservator of Forests, under special circumstances, can permit free entry to any person or group.