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State of Maharashtra - Section

Section 16 in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

16. Specific trajectory for certain variables.

- 16.1 The Commission may stipulate a trajectory, which may cover one or more control periods, for certain variables having regard to the reorganization, restructuring and development of the electricity industry in the State.Provided that the variables for which a trajectory may be stipulated include, but are not limited to, generating station availability, station heat rate, transmission losses, distribution losses and collection efficiency.
16.2Where the Commission has stipulated a trajectory for certain variables under this Regulation 16, the norms specified in Part E, Part F, Part G or Part H of these Regulations, as the case may be, shall not apply with regard to such variables for such period as the trajectory has been so stipulated.
16.3The trajectory stipulated by the Commission in accordance with this Regulation 16 shall be incorporated by the applicant in his forecast of aggregate revenue requirement and/ or expected revenue from tariff and charges under Regulation 15.