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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vi) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(vi)The requirement of securing a rank in the Integrated Common Entrance Test shall not be applicable to the candidates sponsored by the Ministry of Human Resource Development.