Section 4 in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
4. Eligibility Criteria for Admission.
- The eligibility criteria for Admission into Post Graduate courses of MBA/MCA shall be as mentioned below:(i)The Candidate should be a Indian National.(ii)The candidate should have passed the qualifying examination (10+2+3) [conducted by a University (as defined in the University Grants Commission Act, 1956)] [Inserted by Notification No. G.O.Ms. 70 dated 10.7.2007 (w.e.f. 26.5.2006).] or equivalent on the date of his/her Counselling with Mathematics as one of the subject in S.S.C. for admission into MBA and in (10+2) for MCA programmes. The candidate should also have secured a rank at the Common Entrance Test and satisfy other conditions laid down in these Rules.Provided that the Category B seats as specified in Rule 3(ii)(c) above shall be filed on the basis of the rank obtained in the All Indian Common Entrance Test or Common Entrance Test conducted by the State Agency........................ Candidates who have passed the qualifying examination with not less than 50% of aggregate marks or Cumulative Grade Point Average (CGPA) equivalent to "5" on a scale of 10.(iii)The vacant seats if any, may be filled with the eligible candidates including those securing not less than 50% marks in aggregate or in group subjects in the qualifying examination duly ensuring merit and transparency.(iv)[ ***] [Omitted 'During admissions though Single Window System, the qualified candidates of ICET shall not be eligible for admission into the Institution that have opted for ICET-AC on the basis of their Rank in ICET an vice-versa, However, such candidates shall be eligible for seeking admissions in the vacant seats to be filled by the Institutions based on their merit as per Rule 6 hereunder.' by Notification No. G.O.Ms. 70 dated 10.7.2007 (w.e.f. 26.5.2006).](v)The Candidate should satisfy Local/ Non-Local status requirement as last down in the Andhra Pradesh Education Institutions (Regulation of Admission) Order, 1974as subsequently amended for admission into Category A seats in Un-aided Professional Institutions and for all seats in University Colleges.(vi)The requirement of securing a rank in the Integrated Common Entrance Test shall not be applicable to the candidates sponsored by the Ministry of Human Resource Development.
