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Himachal Pradesh High Court

Mudebra Gulzar vs . Iim Sirmaur & Ors. on 21 April, 2026

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Mudebra Gulzar Vs. IIM Sirmaur & Ors.

CWP No.5405 of 2023 .

21.04.2026 Present: Mr. Yug Singhal and Mr. Hitender Verma, Advocates, for the petitioner. Mr. Balram Sharma, DSGI with Mr. Rajeev Sharma, Advocate, for the respondents.

At the request of learned counsel for the parties, of list on 19.05.2026.

rt Jyotsna Rewal Dua April 21, 2026 Judge Mukesh ::: Downloaded on - 21/04/2026 20:34:19 :::CIS