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Union of India - Section

Section 11 in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019

11. Minimum Policy Term.

- The minimum policy term:
(a)For individual savings products, shall be at least five years.
(b)For group savings insurance products for employer-employee group shall be at least one year (on annually renewable basis).
(c)Insurers may design products which offer a range of policy terms, subject to a minimum policy term of one month, with respect to individual pure risk premium product, group term, group credit Life and micro insurance products.