Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(b) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019 (b)For group savings insurance products for employer-employee group shall be at least one year (on annually renewable basis).
