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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(5) in The Bangalore Metro Railway (General) Rules, 2011

(5)The Continuous Automatic Train Control system shall provide the following modes of train operation, namely:-
(a)Automatic mode;
(b)Coded Manual mode
(c)Run on Sight mode;
(d)Restricted Manual mode; and
(e)Cut out mode.