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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(11)(e) in The Bureau Of Indian Standards (Certification) Regulations, 1988

(e)impression of the seals and details of identification shall be given in the inspecting officer's report. The samples shall be labelled giving complete details; and