Section 130(1) in The High Court of Chhattisgarh Rules, 2007
(1)The Presentations shall be in paper-book form with index typed on green coloured, foolscap size water marked plain paper or bond paper capable of being used in the printer of the computer, with a margin of two inches containing approximately 24 lines, paginated and with annexure numbers and shall be accompanied by a synopsis of the case giving the relevant dates of events in chronological order.
