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State of Chattisgarh - Section

Section 130 in The High Court of Chhattisgarh Rules, 2007

130.

(1)The Presentations shall be in paper-book form with index typed on green coloured, foolscap size water marked plain paper or bond paper capable of being used in the printer of the computer, with a margin of two inches containing approximately 24 lines, paginated and with annexure numbers and shall be accompanied by a synopsis of the case giving the relevant dates of events in chronological order.
(2)Hand written document used as annexures if not easily readable in Photostat, shall be accompanied by true typed copies.