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[Cites 0, Cited by 0] [Section 290] [Entire Act]

State of Uttar Pradesh - Subsection

Section 290(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)the name of the [amin] [Substituted by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.];