Section 290 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
290.
A fortnightly progress return shall be prepared in the tahsil on the 1st and the 16th of each month showing for each [amin] [Substituted by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.]-(a)the name of the [amin] [Substituted by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.];(b)the total amount to be collected in the fasal;(c)the total amount collected upto the end of the previous fortnight;(d)the amount collected during the fortnight; and(e)the balance outstanding.This return shall be submitted to the sub-divisional officer, by the 7th and the 23rd of each month who, after passing necessary orders, shall submit it to Collector for information.
